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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Rajasthan - Subsection

Section 36(a) in Rajasthan Rural Development and Panchayati Raj State and Subordinate Service Rules, 1998

(a)he has passed the Departmental Examination and has successfully undergone such training as is referred to in Sub- rule (2) of Rule 33; and