Section 83(4) in The Himachal Pradesh Police Act, 2007
(4)The Director-General of Police, in consultation with Director, Forensic Science, shall, by Standing Order-(i)prescribe the expertise including Diploma and Certification for Investigation Officers of the Criminal Investigation Department and the Criminal Investigation Unit;(ii)determine the specifications of scientific interrogation centers and the Standard Operating Procedures in such centers;(iii)determine the nature and specifications of the audio-video and other equipment that may be used in investigation and the Standard Operating Procedures for the purpose; and(iv)lay down the Standard Operating Procedures in investigating various types of crime including the procedure for collecting samples for forensic analysis.
