Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 83(4)] [Section 83] [Entire Act] State of Himachal Pradesh - Subsection Section 83(4)(iv) in The Himachal Pradesh Police Act, 2007 (iv)lay down the Standard Operating Procedures in investigating various types of crime including the procedure for collecting samples for forensic analysis.