Section 73(1) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961
(1)The Vitta Samiti may exercise and shall perform the following powers, duties and functions -(a)watching the progress of income and expenditure throughout the year and issuing such direction as it deems necessary to the Mukhya Adhikari;(b)supervising the proper appropriation of grants;(c)powers, functions and duties delegated to or required under the third column of Schedule IV to be exercised or performed by it.
