Section 73(1)(c) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

[Cites 0, Cited by 0] [Section 73(1)] [Section 73] [Entire Act]

(c)powers, functions and duties delegated to or required under the third column of Schedule IV to be exercised or performed by it.

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