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State of Uttar Pradesh - Section

Section 73 in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

73. Powers and functions of Vitta Samiti.

(1)The Vitta Samiti may exercise and shall perform the following powers, duties and functions -
(a)watching the progress of income and expenditure throughout the year and issuing such direction as it deems necessary to the Mukhya Adhikari;
(b)supervising the proper appropriation of grants;
(c)powers, functions and duties delegated to or required under the third column of Schedule IV to be exercised or performed by it.
(2)For the purpose of giving effect to sub-section (1), the Vitta Samiti shall have access to the accounts of the Parishad.