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State of Rajasthan - Section

Section 105 in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

105. Incentive.

(1)A transmission licensee shall be entitled to incentive on achieving annual availability beyond the target availability of 98%, in accordance with the following formula:
Incentive = Annual Transmission Charges x [Annual availability achieved
    - TargetAvailability] / Target Availability ;
Where,Annual transmission Charges shall be the charges worked out under clause (3) of Regulation 100.Provided that no incentive shall be payable above the availability of 99.75%.
(2)Incentive to be paid to the transmission licensee shall be shared by the licensees and long-term open access customers.