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[Cites 0, Cited by 0] [Section 105] [Entire Act]

State of Rajasthan - Subsection

Section 105(1) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

(1)A transmission licensee shall be entitled to incentive on achieving annual availability beyond the target availability of 98%, in accordance with the following formula:
Incentive = Annual Transmission Charges x [Annual availability achieved
    - TargetAvailability] / Target Availability ;
Where,Annual transmission Charges shall be the charges worked out under clause (3) of Regulation 100.Provided that no incentive shall be payable above the availability of 99.75%.