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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Gujarat - Subsection

Section 21(7) in Bachelor of Engineering and Technology, Bachelor of Pharmacy and Diploma in Pharmacy (Regulation of Admission and Payment of Fees) Rules, 2008

(7)[ Notwithstanding anything contained in these rules, for admission in the academic year 2011-2012 [and academic year 2012-2013] [Added by Notification No. GH\SH\52\2011\PVS\102011\1313\S, dated 10.10.2011.], a candidate who is otherwise eligible under these rules but has not appeared at GUJCET shall also be eligible for admission to the first year Bachelor of Engineering, Bachelor of Pharmacy and Diploma in Pharmacy Courses, on the seats declared vacant under Rules, 21.]