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[Cites 0, Cited by 0] [Section 5A(2)] [Section 5A] [Entire Act]

State of Gujarat - Subsection

Section 5A(2)(b) in Bachelor of Engineering and Technology, Bachelor of Pharmacy and Diploma in Pharmacy (Regulation of Admission and Payment of Fees) Rules, 2008

(b)The merit lists so prepared shall have to be got approved by the Admission Committee.