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[Section 74]
[Entire Act]
State of Assam - Subsection
Section 74(3) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014
| Type of building | Maximum FAR | Maximum Coverage (%) | Minimum width of access road in metres |
| Apartment(i) upto 11.5m height(ii) above 11.5m height | 175200 | 4040 | 6.68 |
| b) Institutional | 175 | 40 | 9 |
| c) Wholesale Commercial | 150 | 45 | 9 |
| d) Other public & semi public | 175 | 40 | 9 |
| e) Nursing Home | 150 | 40 | 9 |
| f) Industrial | 150 | 40 | 9 |
| g) place of worship (applicable for newproposals) | 125 | 40 | 9 |
| h) Cinema Hall/ multiplex & Auditorium andindoor stadium | 125 | 40 | 9 |