Section 1(2) in The Life Insurance Corporation Of India Class III And Class IV Employees (Promotions) Rules, 1987

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Union of India - Subsection

Section 1(2) in The Life Insurance Corporation Of India Class III And Class IV Employees (Promotions) Rules, 1987

(2)The employees of Scheduled Castes/Scheduled Tribes are empanelled as a separate group and will be interviewed by an interview committee on a separate day from general candidates.Allotment of Marks

(1)Seniority	Marksfor each completed year of service
(i) Forpromotion to posts belonging to Class I :Servicein the scale of Section HeadServicein the scale of H.G.A./Supdt.	1.502.00
(ii)For promotion to the posts belonging to Class III and IV	1.00

For seniority marks, only completed year of service as on the first of month in which notification is issued will be taken into consideration. Any fraction of the year will be ignored.When an employee in completed two or more cadres is competing to one higher cadre, seniority marks for service put in all such cadres in completed years will be taken into account. Maximum marks can be obtained by an employee as specified in above chart.

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Union of India - Subsection

Section 1(2) in The Life Insurance Corporation Of India Class III And Class IV Employees (Promotions) Rules, 1987