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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(2)(iii) in The Bureau of Energy Efficiency (Certification Procedures for Energy Managers) Regulations, 2010

(iii)for candidates belonging to other Backward Classes having annual income of less than rupees four and lakh and fifty thousand per annum: rupees two hundred fifty;