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Union of India - Section

Section 5 in The Bureau of Energy Efficiency (Certification Procedures for Energy Managers) Regulations, 2010

5. Application for admission to National Examination. -

(1)A person who is eligible to appear for the National Examination under regulation 4 shall seek admission for such examination by making an application to the Bureau in Form I.
(2)Each application shall be accompanied by the following amount of fee payable by demand draft drawn in favour of the Bureau of Energy Efficiency, New Delhi, namely:-(a) Application fee-(i) for general candidates: rupees five hundred;
(ii)for candidates belonging to the Scheduled Castes or the and Scheduled Tribes: rupees two hundred fifty;
(iii)for candidates belonging to other Backward Classes having annual income of less than rupees four and lakh and fifty thousand per annum: rupees two hundred fifty;
(b)Certification fee including Examination fee,-(i) for general candidates: rupees ten thousand;
(ii)for candidates belonging to the Scheduled Castes or the Scheduled Tribes: rupees five thousand;
(iii)for candidates belonging to other Backward Classes having annual income of less than rupees four lakh and fifty thousand per annum: rupees five thousand;
(iv)for company sponsored candidates: rupees twenty thousand;
(3)Subjects for National Examination shall be as specified in the Schedule.
(4)A prospectus containing scheme and modalities for the National Examination including eligibility, syllabus and reference material for such examination, shall be made available by the Bureau at least three months before the actual date of examination.