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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(2) in The Bureau of Energy Efficiency (Certification Procedures for Energy Managers) Regulations, 2010

(2)Each application shall be accompanied by the following amount of fee payable by demand draft drawn in favour of the Bureau of Energy Efficiency, New Delhi, namely:-(a) Application fee-(i) for general candidates: rupees five hundred;
(ii)for candidates belonging to the Scheduled Castes or the and Scheduled Tribes: rupees two hundred fifty;
(iii)for candidates belonging to other Backward Classes having annual income of less than rupees four and lakh and fifty thousand per annum: rupees two hundred fifty;
(b)Certification fee including Examination fee,-(i) for general candidates: rupees ten thousand;
(ii)for candidates belonging to the Scheduled Castes or the Scheduled Tribes: rupees five thousand;
(iii)for candidates belonging to other Backward Classes having annual income of less than rupees four lakh and fifty thousand per annum: rupees five thousand;
(iv)for company sponsored candidates: rupees twenty thousand;