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[Cites 0, Cited by 0] [Section 93] [Entire Act]

State of Assam - Subsection

Section 93(1) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(1)The competent authority shall create a Structural Design Review Panel (SDRP) consisting of senior SER's and SDAR's whose task shall be to review and certify the design prepared by SER or SDAR whenever it is decided to be referred by the competent authority.