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State of Assam - Section

Section 93 in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

93. Review of Structural Design.

(1)The competent authority shall create a Structural Design Review Panel (SDRP) consisting of senior SER's and SDAR's whose task shall be to review and certify the design prepared by SER or SDAR whenever it is decided to be referred by the competent authority.
(2)The Reviewing Agency shall submit addendum to the certificate or a new certificate in case of subsequent changes in structural design.
(3)Table below gives requirements of SDRP for different seismic zones namely III, IV and V and for structures of different complexities.Table 14:- Proof-checking Requirement for Structural Design
Sl.no. Type of structure / RCC Submission from SER or SDBR* To be proof checked/not checked/submitted
01 Load Bearing building upto 3 storeys SDBR Not To Be Checked / Submitted
02 Buildings Upto Seven Storeys(R.C.C./ steel framedstructure) SDBR To Be Checked
PreliminaryDesign Not To Be Checked But Required To Be Submitted
03 Buildings More Than Seven Storeys (R.C.C. / SteelFramed Structure) SDBR To Be Checked
PreliminaryDesign To Be Checked
Detailed Structural Design And Structural Drawings To Be Checked
04 Public Buildings(A) Load Bearing Buildings / RCC Upto 3 Storeys SDBR Not To Be Checked
  (B) R.C.C./Steel Structures SDBR To Be Checked
PreliminaryDesign To Be Checked
Detailed structural design and structural drawings To be checked
05 Special Structures SDBR To Be Checked
Preliminarydesign To be checked
Detailed structural design-and structural drawings To be checked
* SDBR - Structural Design Basis Report; SER - Structural Engineer on RecordNotes: (a) Public building means assembly of large number of people including schools, hospitals, courts etc.; (b)Special structure means large span structures such as stadium, assembly halls, or tall structures such as water tanks, TV tower, chimney, etc.It shall be seen from the table that there is a wide range of structure typology, and the requirement by the competent authority for third party verification shall depend on the type of structure.