Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27(12)] [Section 27] [Entire Act] State of Tamilnadu - Subsection Section 27(12)(ii) in Tamil Nadu Electricity Regulatory Commission Tamil Nadu Electricity Distribution Code (ii)Where such No Objection Certificate could not be produced by the applicant for service connection the following undertaking shall be furnished: -