Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Tamilnadu - Subsection

Section 27(12) in Tamil Nadu Electricity Regulatory Commission Tamil Nadu Electricity Distribution Code

(12)[Supply shall be given in poromboke land on production of -
(i)No Objection certificate obtained from the Officer (not below the rank of Deputy Tahsildar) or
(ii)Where such No Objection Certificate could not be produced by the applicant for service connection the following undertaking shall be furnished: -