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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Gujarat - Subsection

Section 14(3) in Jamadar, Class-III, Prohibition and Excise (Competitive Examination) Rules, 2013

(3)No candidate shall be allowed to appear at the main examination unless the Board is satisfied that the candidate is eligible in all respect and has complied with all the requirements.