Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Punjab - Subsection Section 17(1) in Deputy Ministers Free Rail Travel (Concession) Rules, 1988 (1)The refunds shall not be granted on unused coupons unless the same are returned to the Railway Administration concerned by the Sanctioning Authority within one month after the period of validity.
