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State of Punjab - Section

Section 17 in Deputy Ministers Free Rail Travel (Concession) Rules, 1988

17. Refund Admissible on unused Coupons.

(1)The refunds shall not be granted on unused coupons unless the same are returned to the Railway Administration concerned by the Sanctioning Authority within one month after the period of validity.
(2)Subject to the Railway Rules, refunds shall be admissible on unused or partly used tickets on its presentation to the Railway Administration.
(3)The refunds shall in all cases, be made only to the Sanctioning Authority.