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State of Uttar Pradesh - Section

Section 15 in The U.P. Food and Civil Supplies (Marketing Branch) Group 'D' (Kamdar) Service Rules, 1993

15. Procedure for direct recruitment.

(1)For the purpose of direct recruitment, there shall be constituted a Selection Committee as follows :
(i)Appointing Authority.
(ii)An officer belonging to Scheduled Caste or Scheduled Tribe, nominated by the appointing authority if the appointing, authority does not belong to Scheduled Caste or Scheduled Tribe, if the appointing authority belongs to Scheduled Caste or Scheduled Tribe an officer other than belonging to Scheduled Caste or Scheduled Tribe nominated by the appointing authority.
(iii)Two officers nominated by the appointing authority, one of whom shall be an officer belonging to minority community and the other belonging to backward class.
(2)The Selection Committee shall require the eligible candidates to appear in interview.
(3)The Selection Committee shall prepare a list of candidates in order of merit as disclosed by marks obtained in the interview. If two or more candidates obtained equal marks the Selection Committee shall arrange their names in order of merit on the basis of their general suitability for the post.
(4)The number of the names in the list shall be larger (but not larger by more than 25 per cent) than the number of the vacancies.