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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Uttar Pradesh - Subsection

Section 15(1) in The U.P. Food and Civil Supplies (Marketing Branch) Group 'D' (Kamdar) Service Rules, 1993

(1)For the purpose of direct recruitment, there shall be constituted a Selection Committee as follows :
(i)Appointing Authority.
(ii)An officer belonging to Scheduled Caste or Scheduled Tribe, nominated by the appointing authority if the appointing, authority does not belong to Scheduled Caste or Scheduled Tribe, if the appointing authority belongs to Scheduled Caste or Scheduled Tribe an officer other than belonging to Scheduled Caste or Scheduled Tribe nominated by the appointing authority.
(iii)Two officers nominated by the appointing authority, one of whom shall be an officer belonging to minority community and the other belonging to backward class.