Section 15(1)(iii) in The U.P. Food and Civil Supplies (Marketing Branch) Group 'D' (Kamdar) Service Rules, 1993

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State of Uttar Pradesh - Subsection

Section 15(1)(iii) in The U.P. Food and Civil Supplies (Marketing Branch) Group 'D' (Kamdar) Service Rules, 1993

(iii)Two officers nominated by the appointing authority, one of whom shall be an officer belonging to minority community and the other belonging to backward class.

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State of Uttar Pradesh - Subsection

Section 15(1)(iii) in The U.P. Food and Civil Supplies (Marketing Branch) Group 'D' (Kamdar) Service Rules, 1993