Section 59 in Manonmaniam Sundaranar University Act, 1990
59. Payment of certain amount by Madurai- Kamaraj University.
(1)The Madurai-Kamaraj University shall, out of its funds as on the notified date, pay to the Manonmaniam Sundaranar University such amount as the Government may, in consultation with the Madurai-Kamaraj University, specify.(2)The amount payable under sub-section (1) shall be in addition to the amounts payable by the Madurai-Kamaraj University to the Manonmaniam Sundaranar University under section 58.
