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[Cites 0, Cited by 0] [Section 59] [Entire Act]

State of Tamilnadu - Subsection

Section 59(1) in Manonmaniam Sundaranar University Act, 1990

(1)The Madurai-Kamaraj University shall, out of its funds as on the notified date, pay to the Manonmaniam Sundaranar University such amount as the Government may, in consultation with the Madurai-Kamaraj University, specify.