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[Cites 0, Cited by 0] [Section 68] [Entire Act]

Union of India - Subsection

Section 68(8) in The Bangalore Metro Railway (General) Rules, 2011

(8)If a works train or self propelled maintenance vehicle is to be used within the Possession area, it shall arrive at site before possession is taken and the lamps displaying red aspects restricting movement towards the Possession area shall be placed at the limits of the Possession or on the secured vehicles where these are used to protect the Possession area.