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Union of India - Section

Section 68 in The Bangalore Metro Railway (General) Rules, 2011

68. Engineer's Possession.

(1)Engineer's Possession on running lines is granted by the traffic controller who has final responsibility on whether or not the Engineers may take possession.
(2)All work on tracks in depot shall be undertaken within an Engineer's Possession which shall be granted by the Depot Controller but in other matter the provisions hereinafter provided shall apply.
(3)An area under the Engineer's Possession is the sole responsibility of engineering official in charge and all issues of safe working within that area including the movement of trains is his responsibility.
(4)The person in charge of Engineer's Possession shall be trained in the duties and responsibility of the role and certified so by the Authorised Official.
(5)If more than one maintenance unit is working within the same Possession, one person shall be nominated by the Traffic Controller as the person responsible for the coordination for the work of all the units, as per special instructions.
(6)When possession is granted under sub rules (1) and (2), the engineering offiCial in charges shall protect the area of the Possession from access by trains in one of the following ways, namely:-
(a)securing a vehicle at the limit of the possessing:
(b)securing points for a route which diverts trains away from the area of Possession:
(c)using a track circuits short circuiting cable at the limit of the Possession, and
(d)any other means as per special instructions.
(7)For running line signaled for operation in either direction, protection shall be implemented at all points of potential access and different methods may be used at each location in accordance with the sub-rule (6).
(8)If a works train or self propelled maintenance vehicle is to be used within the Possession area, it shall arrive at site before possession is taken and the lamps displaying red aspects restricting movement towards the Possession area shall be placed at the limits of the Possession or on the secured vehicles where these are used to protect the Possession area.
(9)Where work on one track is likely to affect the passage of trains on an adjacent track, Possession shall be taken of all tracks likely to be affected.
(10)If trains are required to pass on an adjacent track, the person in charges of the Possession shall be responsible for ensuring that the track is safe to use before giving permission by hand signal.
(11)Unless essential for the movement of trains, traction power shall be switched off from the area of the Possession by the Traction Power Controller and shall only be reenergized on receipt of clearance.
(12)All switching on or switching off operations of traction power required for maintenance work or Engineer's Possession or for any other purpose shall be approved by Traction Power Controller.
(13)The person in charge shall be responsible for confirming to the Traffic Controller on completion of the work that the track is safe for traction power to be switched on, all protection measures have been removed and the track is safe for trains to run.