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State of Uttar Pradesh - Section

Section 11 in The U.P. Sheera Niyantran Niyamavali, 1974

11. Taking and testing of samples of storage tanks.

(1)During the period from November to May each molasses year, the occupier of a sugar factory shall on the 1st and 16th of each month and during the period from June to October each molasses year on 1st, 8th, 16th and 23rd of each month, get top, middle and bottom layer samples of molasses drawn from each storage tank and tested for brix and sugar contents and record the results in relevant columns of Form M.F.7. a true copy of the relevant extract from the register shall be sent to the Controller on the same day on which the sample is tested. In case a Sub-Inspector of Excise is posted at a sugar factory, sample shall be taken and get tasted in his presence and upload it on the designated portal of the Excise Department.
(2)The occupier of a sugar factory shall immediately inform the controller by telegram/complaint tab of the portal if there is any sudden deterioration in quality of molasses stored in any tank.]