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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Uttar Pradesh - Subsection

Section 11(2) in The U.P. Sheera Niyantran Niyamavali, 1974

(2)The occupier of a sugar factory shall immediately inform the controller by telegram/complaint tab of the portal if there is any sudden deterioration in quality of molasses stored in any tank.]