Section 7(2) in Andhra Pradesh Bangaru Talli Girl Child Promotion And Empowerment Rules, 2013
(2)On reaching the age of 21, the beneficiary shall be paid a lump sum incentive as follows:(a)Rs. 50,000 if the girl child passes as a regular student the Intermediate (+2) or equivalent exam.(b)Rs. 1,00,000 if the girl child passes as a regular student the Degree or equivalent exam.
