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State of Andhra Pradesh - Section

Section 7 in Andhra Pradesh Bangaru Talli Girl Child Promotion And Empowerment Rules, 2013

7. Incentives:

(1)Every beneficiary shall be eligible for the annual financial incentives as per Schedule I subject to achieving the milestone specified therein.
(2)On reaching the age of 21, the beneficiary shall be paid a lump sum incentive as follows:
(a)Rs. 50,000 if the girl child passes as a regular student the Intermediate (+2) or equivalent exam.
(b)Rs. 1,00,000 if the girl child passes as a regular student the Degree or equivalent exam.
(3)The incentives stated above shall be independent of and in addition to any central scheme already under implementation or launched subsequently.