Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(2)(b) in Andhra Pradesh Bangaru Talli Girl Child Promotion And Empowerment Rules, 2013

(b)Rs. 1,00,000 if the girl child passes as a regular student the Degree or equivalent exam.