Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Gujarat - Subsection

Section 10(2)(ii) in Surveyor, Class III, Forest Department (Competitive Examination) Rules, 2013

(ii)The candidate shall be required to undergo a walking test of 25 kms. in case of male candidate and 14 kms. in case of female candidate in four hours duration.