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State of Gujarat - Section

Section 10 in Surveyor, Class III, Forest Department (Competitive Examination) Rules, 2013

10. Mode of Examination.

(1)The examination shall be held in two successive stages, in following manner, namely:-
(1)Written examination as specified in Part I of Appendix. Physical Screening Test as specified in Part II of Appendix.
(2)
(i)The candidates who qualifies the OMR test shall be eligible to appear in the physical test and on qualifying such test he shall be allowed to appear in the walking test.
(ii)The candidate shall be required to undergo a walking test of 25 kms. in case of male candidate and 14 kms. in case of female candidate in four hours duration.