Section 34 in The Najafgarh Marketing Committee Bye-Laws, 2004
34. Prevention of unauthorised person from operating in the area including market yard/sub-yard.
(1)The Chairman, Vice-Chairman, members, Secretary and any other employee of the Committee shall be empowered to demand the production of such proof of his bona fides from any person/persons suspected of operating in the market area including market yard/sub-yards without proper authorisation.(2)All licensees shall report to the Committee all cases of operations by persons suspected to be operating without a licence and/or bad badges, etc.
