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[Cites 0, Cited by 0] [Section 49(3)] [Section 49] [Entire Act]

Union of India - Subsection

Section 49(3)(ii) in The Bangalore Metro Railway (General) Rules, 2011

(ii)the train operator of the stalled train shall secure the train, switch on the flasher lights and immediately inform the Traffic Controller advising him of infringement on other track (if any) and possibility of injuries to passengers among other things, and also inform him that he is unable to move his train;