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[Cites 4, Cited by 64]

Bombay High Court

Trupti Ropvatika Cooperative Society ... vs The Chief Conservator Of Forests Thane ... on 3 September, 2019

Bench: Akil Kureshi, S.J. Kathawalla

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 1856 OF 2016

 Mrs. Madhu Prakash Kapoor And Ors.                    ....Petitioner
             V/S
 The State Of Maharashtra Through The               ....Respondent

Secretary Revenue And Forest Dept. And Ors.

WITH WRIT PETITION NO. 9168 OF 2016 Shri. Radhesham Savarmal Agrawal ....Petitioner V/S State Of Maharashtra Through Secretary, ....Respondent Revenue And Forest Dept. And Ors.

WITH WRIT PETITION NO. 9171 OF 2016 Mrs. Radhika Chetan Mehra And Anr. ....Petitioner V/S The State Of Maharashtra Through The ....Respondent Secretary Revenue And Forest Dept. And Ors.

WITH WRIT PETITION NO. 9507 OF 2016 M/s Dattani Estate Through Its Partners And Ors. ....Petitioner V/S State Of Maharashtra Through Secretary ....Respondent Revenue And Forest Dept. And Ors.

WITH Page 1/16 ::: Uploaded on - 03/09/2019 ::: Downloaded on - 04/09/2019 02:24:00 ::: WRIT PETITION NO. 9477 OF 2016 Shri. Rajendra Maruti Bengale ....Petitioner V/S State Of Maharashtra Through Secretary And ....Respondent Ors WITH WRIT PETITION NO. 9506 OF 2016 Shri. Vijay Madhusudan Mayadev ....Petitioner V/S State Of Maharashtra Through Secretary ....Respondent Revenue And Forest Dept. And Ors.

WITH WRIT PETITION NO. 9501 OF 2016 Devendra Shivajirao Jondhale And Ors. ....Petitioner V/S State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 9586 OF 2016 Smt. Ranjana Rajkumar Makharia ....Petitioner V/S State Of Maharashtra Through Secretary And ....Respondent Ors WITH WRIT PETITION NO. 9536 OF 2016 Shri. Brijesh Satish Dattani ....Petitioner V/S Page 2/16 ::: Uploaded on - 03/09/2019 ::: Downloaded on - 04/09/2019 02:24:00 ::: State Of Maharashtra Through Secretary ....Respondent Revenue And Forest Dept. And Ors.

WITH WRIT PETITION NO. 11524 OF 2016 Bhagyashri Bhalchandra Datey And Anr ....Petitioner V/S State Of Maharashtra Through Secretary And ....Respondent Ors WITH WRIT PETITION NO. 12455 OF 2016 Dilipkumar Vinayachand Kothari ....Petitioner V/S State Of Maharashtra Through Secretary And ....Respondent Ors WITH WRIT PETITION NO. 12459 OF 2016 Shri. Vinayachand Yadavsingh Kothari ....Petitioner V/S State Of Maharashtra Through Secretary And ....Respondent Ors WITH WRIT PETITION NO. 12460 OF 2016 Madhavi Mahesh Kanetkar And Anr ....Petitioner V/S State Of Maharashtra Through Secretary And ....Respondent Ors Page 3/16 ::: Uploaded on - 03/09/2019 ::: Downloaded on - 04/09/2019 02:24:00 ::: WITH WRIT PETITION NO. 12457 OF 2016 M/s Gopesh Investment And Trading Pvt. Ltd. ....Petitioner And Anr V/S State Of Maharashtra Through Secretary And ....Respondent Ors WITH WRIT PETITION NO. 1714 OF 2019 Mr. Jayram Manjaba Bhor And Anr ....Petitioner V/S The State Of Maharashtra Thru Prin. Secretary, ....Respondent Revenue And Forest Dept. And Ors WITH WRIT PETITION NO. 1536 OF 2017 Valuable Properties Pvt. Ltd. Through The ....Petitioner Director And Anr.

V/S State Of Maharashtra Through Its Secretary And ....Respondent Ors.

WITH WRIT PETITION NO. 1653 OF 2019 Mr. Pandharinath Vithal Jaid ....Petitioner V/S The State Of Maharashtra Thru Prin. Secretary, ....Respondent Revenue And Forest Dept. And Ors WITH Page 4/16 ::: Uploaded on - 03/09/2019 ::: Downloaded on - 04/09/2019 02:24:00 ::: WRIT PETITION NO. 1657 OF 2019 Mr. Vithal Godaji Jaid And Ors ....Petitioner V/S The State Of Maharashtra Thru Prin. Secretary, ....Respondent Revenue And Forest Dept. And Ors WITH WRIT PETITION NO. 1659 OF 2019 Mr. Bandu Vitthal Bhosale And Anr ....Petitioner V/S The State Of Maharashtra Thru Prin. Secretary, ....Respondent Revenue And Forest Dept. And Ors WITH WRIT PETITION NO. 1660 OF 2019 Mr. Shankar Ganpat Dore And Anr ....Petitioner V/S The State Of Maharashtra Thru Prin. Secretary, ....Respondent Revenue And Forest Dept. And Ors WITH WRIT PETITION NO. 1661 OF 2019 Mr. Sunil Narayan Jaid And Ors ....Petitioner V/S The State Of Maharashtra Thru Prin. Secretary, ....Respondent Revenue And Forest Dept. And Ors WITH WRIT PETITION NO. 1662 OF 2019 Mr. Shankar Baburao Rakshe ....Petitioner Page 5/16 ::: Uploaded on - 03/09/2019 ::: Downloaded on - 04/09/2019 02:24:00 ::: V/S The State Of Maharashtra Thru Prin. Secretary, ....Respondent Revenue And Forest Dept. And Ors WITH WRIT PETITION NO. 1663 OF 2019 Mr. Shivram Babu Vavare And Ors ....Petitioner V/S The State Of Maharashtra Thru Prin. Secretary, ....Respondent Revenue And Forest Dept. And Ors WITH WRIT PETITION NO. 1664 OF 2019 Mr. Balasaheb Rambahu Bengade And Ors ....Petitioner V/S The State Of Maharashtra Thru Prin. Secretary, ....Respondent Revenue And Forest Dept. And Ors WITH WRIT PETITION NO. 1665 OF 2019 Mr. Ramdas Govind Gundhal ....Petitioner V/S The State Of Maharashtra Thru Prin. Secretary, ....Respondent Revenue And Forest Dept. And Ors WITH WRIT PETITION NO. 1666 OF 2019 Jayram Kondaji Jaid ....Petitioner V/S The State Of Maharashtra Thru Prin. Secretary, ....Respondent Revenue And Forest Dept. And Ors Page 6/16 ::: Uploaded on - 03/09/2019 ::: Downloaded on - 04/09/2019 02:24:00 ::: WITH WRIT PETITION NO. 1667 OF 2019 Mr. Dattu Mahadu Vavare And Ors ....Petitioner V/S The State Of Maharashtra Thru Prin. Secretary, ....Respondent Revenue And Forest Dept. And Ors WITH WRIT PETITION NO. 1668 OF 2019 Mr. Prabhakar Chintu Jaid And Ors ....Petitioner V/S The State Of Maharashtra Thru Prin. Secretaryt, ....Respondent Revenue And Forest Dept. And Ors WITH WRIT PETITION NO. 1669 OF 2019 Mr. Baburao Tukaram Satpute And Ors ....Petitioner V/S The State Of Maharashtra Thru Prin. Secretaryt, ....Respondent Revenue And Forest Dept. And Ors WITH WRIT PETITION NO. 1670 OF 2019 Mr. Ragunath Bhagoji Jaid And Ors ....Petitioner V/S The State Of Maharashtra Thru Prin. Secretaryt, ....Respondent Revenue And Forest Dept. And Ors WITH WRIT PETITION NO. 1671 OF 2019 Page 7/16 ::: Uploaded on - 03/09/2019 ::: Downloaded on - 04/09/2019 02:24:00 ::: Mr. Tukaram Rajaram Jaid And Ors ....Petitioner V/S The State Of Maharashtra Thru Prin. Secretaryt, ....Respondent Revenue And Forest Dept. And Ors WITH WRIT PETITION NO. 1672 OF 2019 Mr. Laxman Baburao Rakshe And Ors ....Petitioner V/S The State Of Maharashtra Thru Prin. Secretaryt, ....Respondent Revenue And Forest Dept. And Ors WITH WRIT PETITION NO. 1673 OF 2019 Mr. Pandurang Dhondiba Jaid And Ors ....Petitioner V/S The State Of Maharashtra Thru Prin. Secretaryt, ....Respondent Revenue And Forest Dept. And Ors WITH WRIT PETITION NO. 1674 OF 2019 Mr. Shashikant Vasant Jaid And Ors ....Petitioner V/S The State Of Maharashtra Thru Prin. Secretaryt, ....Respondent Revenue And Forest Dept. And Ors WITH WRIT PETITION NO. 1675 OF 2019 Mr. Tukaram Rajaram Jaid And Ors ....Petitioner V/S The State Of Maharashtra Thru Prin. Secretary, Page 8/16 ::: Uploaded on - 03/09/2019 ::: Downloaded on - 04/09/2019 02:24:00 ::: Revenue And Forest Dept. And Ors WITH WRIT PETITION NO. 1676 OF 2019 Mr. Ramdas Maruti Jaid And Ors ....Petitioner V/S The State Of Maharashtra Thru Prin. Secretary, ....Respondent Revenue And Forest Dept. And Ors WITH WRIT PETITION NO. 1677 OF 2019 Mr. Namdev Vakil Pokharkar ....Petitioner V/S The State Of Maharashtra Thru Prin. Secretary, ....Respondent Revenue And Forest Dept. And Ors WITH WRIT PETITION NO. 1678 OF 2019 Mr. Faujdar Mhatarba Pokharkar And Anr ....Petitioner V/S The State Of Maharashtra Thru Prin. Secretary, ....Respondent Revenue And Forest Dept. And Ors WITH WRIT PETITION STAMP NO. 2028 OF 2019 Mr. Chindhu Rama Pardhi And Ors ....Petitioner V/S The State Of Maharashtra Thru Prin. Secretary, ....Respondent Revenue And Forest Dept. And Ors WITH ....Respondent Page 9/16 ::: Uploaded on - 03/09/2019 ::: Downloaded on - 04/09/2019 02:24:00 ::: WRIT PETITION STAMP NO. 2056 OF 2019 Mr. Bhika Ahiru Gundhal And Ors ....Petitioner V/S The State Of Maharashtra Thru Prin. Secretary, ....Respondent Revenue And Forest Dept. And Ors WITH WRIT PETITION STAMP NO. 2059 OF 2019 Mr. Mahadu Bhau Jaid And Ors ....Petitioner V/S The State Of Maharashtra Thru Prin. Secretary, ....Respondent Revenue And Forest Dept. And Ors WITH WRIT PETITION STAMP NO. 2332 OF 2019 Mr. Shankar Bhikaji Jaid And Ors ....Petitioner V/S The State Of Maharashtra Thru Prin. Secretaryt, ....Respondent Revenue And Forest Dept. And Ors WITH WRIT PETITION NO. 1693 OF 2019 Mr. Mahendra Maruti Satpute ....Petitioner V/S The State Of Maharashtra Thru Prin. Secretary, ....Respondent Revenue And Forest Dept. And Ors WITH WRIT PETITION NO. 1694 OF 2019 Mr. Mahadu Bhau Jaid ....Petitioner Page 10/16 ::: Uploaded on - 03/09/2019 ::: Downloaded on - 04/09/2019 02:24:01 ::: V/S The State Of Maharashtra Thru Prin. Secretary, ....Respondent Revenue And Forest Dept. And Ors WITH WRIT PETITION NO. 1742 OF 2019 Mr. Dhondiba Babu Bhor ....Petitioner V/S The State Of Maharashtra Thru Prin. Secretary, ....Respondent Revenue And Forest Dept. And Ors WITH WRIT PETITION NO. 5790 OF 2018 Kamran Kadir Shaikh And Ors. ....Petitioner V/S State Of Maharashtra Thorugh Its Secretary And ....Respondent Ors.

WITH WRIT PETITION NO. 10986 OF 2016 Mr. Anil P. Kakad And Anr. ....Petitioner V/S The State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 12757 OF 2017 Vikram Rajnikant Shroff And Anr. ....Petitioner V/S The State Of Maharashtra , Through The ....Respondent Principal Secretary, And Ors.

Page 11/16 ::: Uploaded on - 03/09/2019 ::: Downloaded on - 04/09/2019 02:24:01 :::

WITH WRIT PETITION NO. 10475 OF 2018 Ganesh Alias Pramod Vinayak Joshi And Ors ....Petitioner V/S State Of Maharashtra Through Revenue And ....Respondent Forest Dept. And Ors WITH WRIT PETITION NO. 8397 OF 2018 Shri. Kishor Ramchandra Patil And Ors. ....Petitioner V/S The State Of Maharashtra Through Its Secretary ....Respondent And Ors.

WITH WRIT PETITION NO. 10245 OF 2018 Atish Solanki ....Petitioner V/S The State Of Maharashtra , Through Its Principal ....Respondent Secretary And Ors.

WITH WRIT PETITION NO. 13116 OF 2017 Nitin Shyamram Palekar ....Petitioner V/S The State Of Maharashtra, Through Principal ....Respondent Secretary And Ors.

WITH WRIT PETITION NO. 9240 OF 2017 Page 12/16 ::: Uploaded on - 03/09/2019 ::: Downloaded on - 04/09/2019 02:24:01 ::: Trupti Ropvatika Cooperative Society Ltd. ....Petitioner V/S The Chief Conservator Of Forests Thane Forest ....Respondent Division And Ors.

WITH WRIT PETITION NO. 11594 OF 2015 Landmark Developers ....Petitioner V/S The State Of Maharashtra Through Its Principal ....Respondent Secretary, Revenue And Forest Dept. And Ors.

WITH WRIT PETITION NO. 11596 OF 2015 Glabrao Baburao Karanjule And Ors. ....Petitioner V/S The State Of Maharashtra Through Its Principal ....Respondent Secretary, Revenue And Forest Dept. And Ors.

WITH WRIT PETITION NO. 9672 OF 2018 Annie Joachim Saldanha @ Annie Angel ....Petitioner D'souza And Ors V/S The State Of Maharashtra And Ors ....Respondent WITH WRIT PETITION NO. 4368 OF 2019 Shri. Nandu Antaram Rajput And Anr. ....Petitioner V/S State Of Maharashtra Through Secretary Page 13/16 ::: Uploaded on - 03/09/2019 ::: Downloaded on - 04/09/2019 02:24:01 ::: Revenue And Forest Dept. And Ors.

WITH WRIT PETITION NO. 8861 OF 2017 Chandrakant Sajanlal Choksi And Ors ....Petitioner V/S The State Of Maharashtra Through Principal ....Respondent Secretary And Ors WITH WRIT PETITION NO. 13767 OF 2017 Shri. Shantanoo Vishwanath Rane And Anr ....Petitioner V/S State Of Maharashtra Through Its Secretary ....Respondent Forest Dept. And Ors.

WITH WRIT PETITION NO. 3938 OF 2017 Smt. Charu Rohit Patel And Ors. ....Petitioner V/S The State Of Maharashtra Through Its Principal ....Respondent Secretary, Revenue And Forest Dept. And Ors.

WITH WRIT PETITION NO. 8410 OF 2015 Mr. Saifuddin Kadarbhai Saria ....Petitioner V/S The State Of Maharashtra Through Its Principal ....Respondent Secretary, Revenue And Forest Dept. And Ors.

WITH ....Respondent Page 14/16 ::: Uploaded on - 03/09/2019 ::: Downloaded on - 04/09/2019 02:24:01 ::: WRIT PETITION NO. 1946 OF 2016 Mrs. Renu Neeraj Alias Raja Kochhar ....Petitioner V/S The State Of Maharashtra Through Its Principal ....Respondent Secretary And Ors.

WITH WRIT PETITION NO. 7581 OF 2017 Smt. Charu Rohit Patel And Ors. ....Petitioner V/S The State Of Maharashtra Through Its Principal ....Respondent Secretary, Revenue And Forest Dept. And Ors.

WITH WRIT PETITION NO. 307 OF 2017 Prithviraj Sankalchand Sanghvi (jain) ....Petitioner V/S The State Of Maharashtra Through Its Principal ....Respondent Secretary, Revenue And Forest Dept. And Ors.

WITH WRIT PETITION NO. 152 OF 2018 Bahuuddeshiya Samajik Gramin Va Shaikshanik ....Petitioner Sanstha And Anr V/S The State Of Maharashtra And Ors ....Respondent WITH WRIT PETITION NO. 6772 OF 2016 Smt. Geeta Chandrakant Patil ....Petitioner Page 15/16 ::: Uploaded on - 03/09/2019 ::: Downloaded on - 04/09/2019 02:24:01 ::: V/S The Managing Director, Dity And Industrial ....Respondent Development Corporation Ltd. And Ors.

Anup Deshmukh i/b V.A. Gangal for Petitioner in WP1856/2016, 4368/2017,9168/2016,9171/2016,9477/2016,9501/2016,9506/2 016, 9507/2016,9536/2016,9586/2016,12460/2016,12454/2016,1245 7/2016,11524/2016 Mr.Vishal Kanade i/b the Law Point for Petitioner in Wp 10475/2018 Mr. Bharatkumar Jain i/b Hariani & Co.For Petitioner in WP 10986/2016 Mr.Ram Apte, Sr. Cl. Tanvi Deosthale for Pet. in WP 10245/2018 Mr. Ashutosh Kulkarni AGP a/w Mr. A. P. Vanarse, AGP For State CORAM : AKIL KURESHI & S.J. KATHAWALLA, JJ DATE : 3rd September, 2019 P.C. :

Stand over to 01/10/2019 ( FOR REGISTRAR JUDICIAL - I ) Page 16/16 ::: Uploaded on - 03/09/2019 ::: Downloaded on - 04/09/2019 02:24:01 :::