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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Punjab - Subsection

Section 5(1)(a) in The Punjab Homoeopathic Practitioners (Appointment of Examiners, Centre Superintendent and Conduct of Examinations) Regulations, 1984

(a)Award-lists in double sealed cover under registered post to the Registrar, Council of Homoeopathic System of Medicine, Punjab, Chandigarh.