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State of Punjab - Section

Section 5 in The Punjab Homoeopathic Practitioners (Appointment of Examiners, Centre Superintendent and Conduct of Examinations) Regulations, 1984

5. Most Important Instructions.

(1)The answer-books and the award- lists, duly checked and signed by checking assistants may be sent as under :-
(a)Award-lists in double sealed cover under registered post to the Registrar, Council of Homoeopathic System of Medicine, Punjab, Chandigarh.
(b)The answer-books duly checked and signed by the checking assistant may be sent in sealed covers addressed to Registrar, by name by rail (Passenger train). The examiners belonging to places beyond Delhi may send the answer-books by Registered A.D. Insured Post Parcel.
(2)In order to maintain proper secrecy and to ensure prompt disposal, all correspondence with regard to the evaluation of answer-books and award lists be addressed to the Registrar by name, marked "Confidential" and to no other person.
(3)To avoid misplacement of contingent T.A. Bills etc., and in order to expedite the payment, the examiners are requested to send their contingent/T.A. Bills to the Registrar direct (By name).
(4)The payment bills may however be sent to the Registrar (By name), immediately after the despatch of the last instalment of awards, to avoid delay making of their payment.
(5)Internal Examiners are requested to send the answer-books and awards immediately after evaluation. Totals on answer-books should be duly checked by the checking Assistant before sending to the Registrar (By name) in sealed double cover.