Section 10(2)(a) in Andhra Pradesh Public Libraries Act, 1960

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(a)five members nominated by the Government as follows:-

(i)One person from among person in the medical profession in the district;

(ii)One person from among person in the leagal profession in the district;

(iii)one head-master or head-mistress of a secondary school in the district;

(iv)two persons who have rendered eminent service in the field of education or public libraries;

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