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State of Andhra Pradesh - Section

Section 10 in Andhra Pradesh Public Libraries Act, 1960

10. Composition of Zilla Grandhalaya Samastha.

(1)The Zilla Grandhalaya samastha for the twin cities of Hyderabad and Secunderabad shall consist of the following members, namely:-
(a)Four members nominated by the Government from among the residents of the twin cities of the Hyderabad and Secunderabad who have rendered eminent service to the cause of education or public libraries;
(b)Two members elected from among themselves by the Presidents of the Governing bodies of the Public Libraries other than those referre to in sub-clauses (a) and (b) of clause (9) of Section 2 in the twin cities of Hyderabad and Secuderabad.
(c)[ Two members elected by the Councillors of the Municipal Corporation of Hyderabad.] [Substituted by Andhra Pradesh Act No.7 of 1969.]
(d)Two members nominated by the Andhra Pradesh Library Associations from among the members of the branches of the said association in the cities of Hyderabad and Secunderabad
(e)The Librarian, City Central Library, Hyderabad who shall be the Secretary of Zilla Grandhalaya Samstha.
(2)[ The Zilla Grandhalaya Samstha for each district shall consist of the following members, namely :-
(a)five members nominated by the Government as follows:-
(i)One person from among person in the medical profession in the district;
(ii)One person from among person in the leagal profession in the district;
(iii)one head-master or head-mistress of a secondary school in the district;
(iv)two persons who have rendered eminent service in the field of education or public libraries;
(b)two members elected from among themselves by the Presidents of the Governing bodies of the Public Libraries, other than those referre to sub-clause (a), (b), and (c) of clause (9) of section 2 in each revenue division in the district.
(c)one member elected from among themselves by the Sarpanchas of Gram Panchayats in each taluk in the district;
(d)one members elected from among themselves by the Councillors of the Council of every municipality in the district
(e)two members nominated by the district branch of the Andhra Pradesh Library Association.
(f)The Librarian, District Central Library, who shall also be the Secretary of Zilla Grandhalaya Samstha.]
(2)Every ZGS shall elect one of members to be its Chainman.