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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Andhra Pradesh - Subsection

Section 10(2) in Andhra Pradesh Public Libraries Act, 1960

(2)[ The Zilla Grandhalaya Samstha for each district shall consist of the following members, namely :-
(a)five members nominated by the Government as follows:-
(i)One person from among person in the medical profession in the district;
(ii)One person from among person in the leagal profession in the district;
(iii)one head-master or head-mistress of a secondary school in the district;
(iv)two persons who have rendered eminent service in the field of education or public libraries;
(b)two members elected from among themselves by the Presidents of the Governing bodies of the Public Libraries, other than those referre to sub-clause (a), (b), and (c) of clause (9) of section 2 in each revenue division in the district.
(c)one member elected from among themselves by the Sarpanchas of Gram Panchayats in each taluk in the district;
(d)one members elected from among themselves by the Councillors of the Council of every municipality in the district
(e)two members nominated by the district branch of the Andhra Pradesh Library Association.
(f)The Librarian, District Central Library, who shall also be the Secretary of Zilla Grandhalaya Samstha.]