Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29(7)] [Section 29] [Entire Act] State of Odisha - Subsection Section 29(7)(a) in The Orissa District Planning Committees Rules, 2000 (a)that I am an elected member (by whatever name called) of the *Zilla Parishad/.............(name) Municipality.