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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Odisha - Subsection

Section 29(7) in The Orissa District Planning Committees Rules, 2000

(7)the election shall be completed before ........(date)**.
Date......... District Magistrate & Returning Officer.
Place........ ...............District
* Score out the inappropriate alternative.** This date is following the date on which declaration of election shall be completed.Form 2(See rule 6(4))Nomination PaperElection to the District Planning Committee for ..........(district).I nominate ...........(name) as a candidate for election to the............... (name of District) District Planning Committee by and from among the elected members of the *Zilla Parishad/Municipalities in the district.Candidate's name................Father's/Husband's name..............Occupation...........Name of constituency from which elected to............*Zilla Parishad/Municipality..........His postal address................His name is included in the list of voters comprising of the elected members of the *Zilla Parishad/Municipalities in the district.My name is also included in the same list of voters.
Date.........  
Place........ (Signature of proposer)
I the above mentioned candidate, assent to this nomination and hereby declare -
(a)that I am an elected member (by whatever name called) of the *Zilla Parishad/.............(name) Municipality.
(b)that my name and my *father's/husband's name have been correctly spelt out above in............(name of the language).
(c)that to the best of my knowledge and belief, I am qualified and not also disqualified for being chosen to fill a seat in the District Planning Committee for..............(district).
Date.........  
Place........ (Signature of candidate)
*Score out the inappropriate alternative.(To be filled in by the Returning Officer)Serial No. of nomination paper................This nomination was delivered to me at my office at ........(hour) on...........(date) by the *candidate/proposer.
Date.........  
Place........ Returning officer
* Score out the inappropriate alternativeDecision of Returning Officer *Accepting/Rejecting the Nomination PaperI have examined this nomination paper in accordance with rule 7 of the Orissa District Planning Committees Rules 2000, and decide as follows :His nomination is *accepted/rejected (for reasons to b recorded).
Date.........  
Place........ Returning officer
* Score out the word not applicable.____________________________________________ Perforation____________________________________________Receipt for Nomination Paper and Notice of Scrutiny(To be handed over to the person presenting the nomination paper)Serial No. of nomination paper.................The nomination paper of............. (name), a candidate for election by and from among the elected members of the *Zilla Parishad/Municipalities, was delivered to me at my office at ........(hour) on ........(date) by the *candidate/proposer. All nomination papers will be taken up for scrutiny at .......(hour) on .......(date) at .........(place).
Date.........  
Place........ Returning officer
* Score out the inappropriate alternative.Form 3(See rule 7(6))List of Validly Nominated CandidatesElection to the...............(name of district) District Planning Committee by, and from among, the elected members of the *Zilla Parishad/ Municipalities in the district.
Sl. No. Name of candidate Name of *father/ husband Name of constituency from which elected to *ZillaParishad/Municipality
1 2 3 4
       
Date.........  
Place........ Returning officer
* Score out the inappropriate alternativeForm 4(See rule 8(3))Notice of Withdrawal of CandidatureElection to the *........District Planning Committee by the elected members of the *Zilla Parishad/Municipalities of the district.The Returning Officer,I,.........., a candidate validly nominated at the above election, do hereby give notice that I withdraw my candidature.
Date.........  
Place........ Signature of validly nominated candidate
This notice was delivered to me at my office at ........(hour) on ........(date) by .......(name) the ***............
Date.........  
Place........ Returning officer
_________________________________________________ Perforation_________________________________________________Receipt for Notice of Withdrawal(To be handed over to the person delivering the notice)The notice of withdrawal of candidature by....... a validly nominated candidate at the election to the *..........District Planning Committee, was delivered to me by the ***...........at my office at ..........(hour) on ...........(date).
Date.........  
Place........ Returning officer
* Here insert name of the district.** Score out inappropriate alternative.*** Here insert one of the following alternatives as may be appropriate.