Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 51] [Entire Act] State of Assam - Subsection Section 51(c) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014 (c)A window of not less than 0.5 sq.m superficial area opening directly into the external air and to a duct, the size of which should be as prescribed in rule 53.
