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State of Assam - Section

Section 51 in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

51. Kitchen.

- Every room used as a kitchen shall be provided with a flue for the escape of the heated air and shall have,-
(a)A superficial floor area of not less than 3.35sq.m of which the smallest side should not be less than 1.5m;
(b)Height of kitchen roof should not be less than 3.0m;
(c)A window of not less than 0.5 sq.m superficial area opening directly into the external air and to a duct, the size of which should be as prescribed in rule 53.