Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act]

State of Tamilnadu - Subsection

Section 54(2)(c) in Tamil Nadu Combined Development and Building Rules, 2019

(c)One tap with a floor trap or a sink in kitchen or wash place.
(ii)Where only one WC is provided in a dwelling, the bath and WC desirably be separated accommodated
(iii)Dwellings without individual conveniences shall have the following fitments: