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[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

State of Rajasthan - Subsection

Section 32(2)(d) in The Rajasthan Public Trust Rules, 1962

(d)In urgent cases, the copies may be given within 24 hours on payment of double fees, provided the matter may not be lengthy as to cover more time.